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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Parvesh Singh vs . Hpu & Others. on 7 September, 2022

Bench: Sabina, Sushil Kukreja

Parvesh Singh Vs. HPU & others.

CWP No. 6205 of 2022 .

07.09.2022 Present: Mr. Devender Sharma, Advocate on behalf of Mr. Arush Matlotia, Advocate, for the petitioner.

Mr. Surinder Verma, Advocate, for respondent No.1.

Mr. Vinod Thakur, Additional Advocate General for respondent No.3 Notice.

Mr. Vinod Thakur, learned Additional Advocate General and Mr. Surender Verma, Advocate accept notice on behalf of respondents No.1 and 3, respectively and seek time to file reply.

Let notice be issued to respondent No.2 for 15th September, 2022. Prosss dasti also.

( Sabina ) Judge ( Sushil Kukreja ) September 07, 2022 Judge (ravinder/subhash) ::: Downloaded on - 08/09/2022 20:04:16 :::CIS