Section 1 in Dowry Prohibition (Haryana Amendment) Act, 1976
1. Short title.
- This Act may be called the Dowry Prohibition (Haryana Amendment Act, 1976.(2)For Sections 2, 3 and 4 of the Dowry Prohibition Act, 1961 hereinafter referred to as the principal Act), the following shall be substituted, namely :-
