Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Haryana - Subsection Section 1(2) in Dowry Prohibition (Haryana Amendment) Act, 1976 (2)For Sections 2, 3 and 4 of the Dowry Prohibition Act, 1961 hereinafter referred to as the principal Act), the following shall be substituted, namely :-
