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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(20) in Manipur International University Act, 2018

(20)The Registrar may delegate to any other Officer of the University with such or any 13r his powers under this Act or the Statutes, as he may specify, with the approval of the Chancellor.