Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 26 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 26. Any change in the rules shall be proposed by the Committee with the approval of 3/4 of total members.
