Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(5)] [Section 35] [Entire Act] Union of India - Subsection Section 35(5)(ii) in The Prevention of Food Adulteration Rules, 1955 (ii)as shown in Table II below if the net quantity is declared in terms of length, area or number.