Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(5) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(5)School of Life Sciences
(a)Departments of Studies
(i)Department of Animal Sciences
(ii)Department of Plant Sciences
(iii)Department of Structural Biology
(iv)Department of Microbiology
(v)Department of Biochemistry & Molecular Biology
(vi)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Computational Biology and Bioinformatics
(ii)Centre for Human Biological Chemistry & Genetics
(iii)Centre for Biomedical Engineering & Bio-Engineering
(iv)Centre for Stem Cell and Tissue Engineering
(v)Centre for Integrated OMICS Sciences
(vi)Centre for Systems Biology
(vii)Such other Centres as may be established from time to time and assigned by the Ordinances