Section 3(25)(iv) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

[Cites 0, Cited by 0] [Section 3(25)] [Section 3] [Entire Act]

(iv)other infrastructure facilities, such as air-conditioning, fire-fighting and construction and renovation of buildings,

Legal Document View