Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Odisha - Subsection Section 29(2) in The State Culture Fund Scheme, 2003 (2)Official members of the Council and Committee will draw travelling and daily allowances, as admissible to them, at the rate of entitlement according to their grade from the Fund.
