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State of Odisha - Section

Section 29 in The State Culture Fund Scheme, 2003

29. Remuneration to members and officers.

(1)No remuneration shall be paid to any of the members of the Council and Committee except travelling and daily allowances at the rate to be determined by the Council.
(2)Official members of the Council and Committee will draw travelling and daily allowances, as admissible to them, at the rate of entitlement according to their grade from the Fund.