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Himachal Pradesh High Court

Shekhar Indu And Another vs . Sh. Kishori Lal (Since Deceased) ... on 4 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shekhar Indu and another Vs. Sh. Kishori Lal (since deceased) through his LRs. Smt. Usha and others CMPMO No. 298 of 2019 .

04.04.2023 Present: Mr. Parikshit Sharma, Advocate, vice Mr. Vipin Pandit, Advocate, for the petitioners.

Mr. Neeraj Gupta, Senior Advocate, with Mr. Pranjal Munjal, Advocate, for respondents No. 1(iv) to 1(vi).

Respondents No. 1(i) to 1(iii) and 1(viii) are ex parte.

As per report of the Registry, respondent No. 1(vii) could not be served as address of the said respondent is not complete. As prayed for, let fresh steps be taken for the service of respondent No. 1(vii) by providing his complete address within a period of one week and thereafter notice be issued to the said respondent, returnable for 29th May, 2023.

List on 29th May, 2023.

(Ajay Mohan Goel) Judge April 04, 2023 (bhupender) ::: Downloaded on - 04/04/2023 20:38:57 :::CIS