Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(2) in The Punjab Co-operative Societies Act, 1961

(2)An order passed under sub-section (1) shall be communicated by registered post to the President of the society and to the financing institutions, if any, of which the society was a member.