Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Odisha - Subsection Section 90(3) in The Orissa Co-operative Societies Rules, 1965 (3)The order of the Registrar under Sub-Section (2) shall be published in the Orissa Gazette and shall be communicated to the Financing Bank and the Society.
