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State of Odisha - Section

Section 90 in The Orissa Co-operative Societies Rules, 1965

90. Final report of Liquidator.

(1)After the Liquidation Proceedings of a Society have been closed, the Liquidator shall submit a final report to the Registrar.
(2)On receipt of the final report from the Liquidator, the Registrar shall terminate the Liquidation proceedings by cancelling either the registration or order for the winding up of the society.
(3)The order of the Registrar under Sub-Section (2) shall be published in the Orissa Gazette and shall be communicated to the Financing Bank and the Society.