Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(5) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (5)In the absence of a certificate mentioned in sub-rule (4), the carrier shall refuse to accept the consignment for transport.
