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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(2)One-third of the members of the Academic Council shall form the quorum :Provided that no quorum shall be necessary for adjourned meeting.