Section 28 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
28. Academic Council.
(1)The Academic Council shall be the Academic body of the Vishwavidyalaya consisting of the following members, namely :-(i)Kulpati;(ii)Rector;(iii)Director, Technical Education, Madhya Pradesh;(iv)Chairman, Madhya Pradesh Board of Secondary' Education;(v)Dean of Faculties;(vi)Chairman of Board of Studies;(vii)Heads of the Departments of the Vishwavidyalaya;(viii)Four Principals, two from affiliated Colleges and two from affiliated Polytechnics to be nominated by the Kulpati, by rotation, according to seniority;(ix)Two Professors from affiliated colleges of the Vishwavidyalaya to be nominated by the Kulpati; by rotation, according to seniority;(x)Two Readers from the Vishwavidyalaya Teaching Departments amongst whom one shall be a lady teacher nominated by Kulpati, by rotation, according to seniority;(xi)Registrar of Vishwavidyalaya.Member Secretary.(2)One-third of the members of the Academic Council shall form the quorum :Provided that no quorum shall be necessary for adjourned meeting.(3)The Academic Council shall have the power to co-opt, as members, two persons having special knowledge or experience in the subject-matter of any particular business which may come before the Council for consideration. The members so co-opted shall have all the rights of the members of the Council in regard to the transaction of the business in relation to which they may be co-opted.(4)All the members of the Academic Council other than ex officio members and members referred to in sub-section (3) shall hold office for a term of three years.
