Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in The Andhra Pradesh Fire Service (Amendment) Act, 2006 4. Repeal of Ordinance 3 of 2006: - The Andhra Pradesh Fire Service (Amendment) Ordinance, 2006 is hereby repealed.Notifications
