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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(9) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(9)such other officers in the service of the Vishwa Vidyalaya as may be declared by the statutes to be officers of the Vishwa Vidyalaya.