Section 12 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
12. Officers of the Vishwa Vidyalaya.
- The following shall be the officers of the Vishwa Vidyalaya, namely :-(1)the Chancellor;(2)the Vice-Chancellor;(3)the Comptroller;(4)the Registrar;(5)the Dean of the Faculties;(6)the Dean of Student Welfare;(7)the Director of Research Service;(8)[ the Director of Extension services; [Substituted by M.P. Act No. 19 of 1985.](8-a) the Director of Instructions;(8-b) Director of Farms];(9)such other officers in the service of the Vishwa Vidyalaya as may be declared by the statutes to be officers of the Vishwa Vidyalaya.
