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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Himachal Pradesh - Subsection

Section 106(2) in The Himachal Pradesh Police Act, 2007

(2)The Police Officers engaged in specialized wings such as bomb disposal squad, Commando Groups etc. shall be paid risk allowance commensurate with the possible risks involved in performing these duties.