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[Cites 0, Cited by 0] [Section 58C(2)] [Section 58C] [Entire Act]

State of Odisha - Subsection

Section 58C(2)(b) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(b)The particulars of the polling station where the control unit has been used;