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Union of India - Section

Section 19 in The Sikh Gurdwaras Committee Election Rules, 1959

19. Materials to be supplied at polling stations.

- The Commissioner, Gurdwara Elections, may direct that before any ballot-paper is delivered to a voter at a polling station, it shall be marked with such official mark as may be specified by him in this behalf' and the official mark so specified shall be kept secret.
(2)The returning officer shall provide at each polling station as many ballot-boxes and ballot-papers as may be necessary, instruments for stamping the official mark on the ballot-papers when any direction in this behalf has been issued by the Commissioner, Gurdwara Elections, copies of the roll or such part thereof as contain the names of the electors entitled to vote at such station and materials sufficient for the purpose of enabling electors to mark the ballot-papers.