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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(5)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(a)a notice specifying the polling area, the serial number of electors in relevant electoral roll who are entitled to vote at the polling station; and