Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Tamilnadu - Subsection Section 70(1) in Tamil Nadu Town and Country Planning Act, 1971 (1)The Board shall prepare for every year a report of its activities during that year and submit the report to the Government in such form and before such date as may be prescribed.
