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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(ii)For the preparation of merit list, in case of more than one student scoring the same marks at PGLCET, the tie shall be resolved to decide the relative rank as follows: