Section 5 in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007
5. Preparation of the Merit List and assigning rank in PGLCET.
- The convener shall observe the following rules in preparing the merit list and assigning the rank.(i)The candidate who have secured qualifying marks in PGLCET and candidates belonging to the category of Scheduled Castes and Scheduled Tribes, to whom qualifying marks have not been prescribed, shall be assigned the rank in the order of the merit on the basis of marks obtained in the PGLCET.(ii)For the preparation of merit list, in case of more than one student scoring the same marks at PGLCET, the tie shall be resolved to decide the relative rank as follows:(a)By considering the marks secured in Part-C of PGLCET and if the tie still persists marks obtained in Part-B in PGLCET shall be taken into consideration.(b)If the tie persists they may be bracketed together for the purpose of ranking and seniority in age may be considered at the time of admission.(iii)The following rank lists shall be prepared by the Convener:(a)Statewide Common Merit List: The list shall include the candidates, based on the marks obtained in the PGLCET irrespective of whether one belongs to any category of reservation quota.(b)Region-wise Common Merit List: The list includes the candidates based on the marks obtained in the PGLCET belonging to the particular local area irrespective of whether one belongs to any category of reservation quota.(c)Minority Community Merit Lists:-This include merit lists, containing the candidates belonging to the different Minority Communities arranged in the Merit ranking assigned in the PGLCET, both State wide and Local Area-wise.(d)Community-wise Merit Lists:-There shall be separate Community-wise merit lists for the Scheduled Castes, Scheduled Tribes and Back-ward classes Communities, both as State-wide and Local Area-wise; and(e)Merit list for other categories of reservations: There shall be separate lists for other categories of reservations as per the orders in force for physically handicapped, NCC, Games and Sports, Children of ex-servicemen and for women both State-wide and Local Area-wise(iv)Every candidate who has been assigned rank in the merit list shall be issued Rank Card by the Convener. The Rank Card, among other things, shall include the marks obtained in the PGLCET and the rank assigned in the state wide merit, Local Area wise merit etc.
