Section 58(1) in West Bengal Trade Unions Rules, 1998
(1)The Presiding Officer shall exclude from the place of counting of votes all persons except-(a)persons authorised by the Registrar,(b)public servants on duty in connection with the election, and(c)the President or the General Secretary of the contesting Trade Union or the election agents and one of the counting agents for each of the contesting Trade Unions at a time.
