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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(1)(c) in West Bengal Trade Unions Rules, 1998

(c)the President or the General Secretary of the contesting Trade Union or the election agents and one of the counting agents for each of the contesting Trade Unions at a time.