Himachal Pradesh High Court
Surjeet Kumar Sharma & Anr. vs . Om Parkash & Ors. on 24 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Surjeet Kumar Sharma & Anr. Vs. Om Parkash & Ors.
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Civil Suit No. 156 of 2021 24.03.2022 Present: Mr. Ashok Sood, Senior Advocate, with Mr. Khem Raj, Advocate, for the plaintiff/ Mr. Virender Singh Rathore, Advocate, for defendants No.1 to 5.
Mr. Dinesh Thakur, Mr. Sumesh Raj and Mr. Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.8-State.
OMP No. 756 of 2021 Notice. Mr. Sumesh Raj, learned Additional General, accepts notice on behalf of respondent No.8. Reply to the application be filed within two weeks, as prayed for. List thereafter.
OMP No. 755 of 2021Notice. Mr. Virender Singh Rathore, Advocate, accepts notice on behalf of defendants No.1 to 5. Reply to the application be filed within three weeks, as prayed for. List thereafter.
(Ajay Mohan Goel) Judge March 24, 2022 (vinod) ::: Downloaded on - 25/03/2022 20:11:32 :::CIS