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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

13. Extended Period of Admission.

(1)Extended period of admission shall be three months from the date of closure of the normal period of admission.
(2)Where a child is admitted in a school after the extended period, he or she shall be eligible to complete studies with the help of special training, as determined by the head of the school.