Section 11(1)(c) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

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State of Himachal Pradesh - Subsection

Section 11(1)(c) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(c)additional capital expenditure determined under regulation 13: