Madhya Pradesh High Court
M/S J N Real Estale vs Shailendra Pradhan on 3 August, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 717 of 2023 (M/S J N REAL ESTALE Vs SHAILENDRA PRADHAN AND OTHERS) Dated : 03-08-2023 Shri Rajesh Pancholi - Advocate for he review petitioner.
On his request, list along with R.P. Nos.714/2023, 717/2023 and 718/2023.
(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified Signed by: MOHD TABISH KHAN Signing time: 8/3/2023 4:55:21 PM