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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(a) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(a)he has passed the departmental examination and has successfully undergone such training as is referred to in sub-rule (2) of Rule 32; and