Section 35 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993
35. Confirmation.
- A person placed on probation under Rule 32 shall be confirmed in his appointment at the end of his period of probation if -(a)he has passed the departmental examination and has successfully undergone such training as is referred to in sub-rule (2) of Rule 32; and(b)The Appointing Authority is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.Part - VII Pay
