Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(1) in The U.P. Cold Storage Order, 1972 (1)For the agricultural produce stored in a cold storage by each hirer, the licensee shall issue a cold storage receipt in Form 'D' containing particulars relating to the agricultural produce.
