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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(m) in The Orissa Forest Shooting Rules, 1973

(m)"Trophy" means the durable part of wild animal which has been preserved by any means, whether natural or artificial, and includes the head or horn, tooth, tusk, bone, claw, hoof, skin, hair, feather, egg or nest but dues not include any article manufactured from any such part of the animals;