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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3)(b) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(b)Requirement of the number of additional teachers, including the Headmaster, subject teachers and part time teachers separately for classes 1 to 5 and classes 6 to 8 according to the Act and the Rules;