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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006

(c)becomes a member of any other self-supporting co-operative society with the same objects, falling under the local jurisdiction of the self-supporting co-operative society: