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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(ii)All seats in University Colleges and Category A seats in Unaided Non-Minority Institutions offering Post Graduate Engineering, including Technology/Pharmacy/ Architecture and Planning Courses shall be reserved in favour of SC/ST/BC/ categories as follows: