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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1)(b) in The Maharashtra Universities Act, 1994

(b)All members of the library committee, other than the ex-officio members, shall hold office for a period of five years and shall not be eligible [for a second consecutive term]; [These words were substituted for the words 're-nomination thereafter' by Maharashtra 55 of 2000 section 43(a).]