Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28F] [Entire Act] Union of India - Subsection Section 28F(3) in Finance Act, 1999 (3)The salaries and allowances payable to, and the terms and conditions of service of, the Members shall be such as the Central Government may by rules determine.
