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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4)(i) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(i)a candidate who have passed first Year of Bachelor of Science examination in the current academic year with first trial in the subjects of Physics, Chemistry and Mathematics from a University established by law, in the State of Gujarat provided the candidate have passed the qualifying examination, immediately before the academic year in which he has passed first year of Bachelor of Science examination, and