Section 76(9) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
(9)If any licensee or permit-holder dies before or during the currency of his licence or permit his licence or permit shall forthwith stand determined :Provided that the Excise Commissioner may in his discretion continue any such licence or permit in force in favour of the legal representative of the deceased licensee or permit-holder.
