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State of Punjab - Section

Section 28 in The Punjab Probation of Offenders Rules, 1962

28. Function of District Magistrate.

- [Section 17(1)] - The District Magistrate or any other officer not below the rank of Sub Divisional Magistrate duly authorised by him may-
(1)inspect the work and any record in the office of any probation officer working within his jurisdiction,
(2)give any directions to probation officers that he considers to be immediately required for the due performance of their work relating to supervision; and
(3)send his observations or report on the foregoing or other facts to the District Probation Officer and the Chief Probation Officer.VII - Residence of Probationers