Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(3) in The Punjab Probation of Offenders Rules, 1962 (3)send his observations or report on the foregoing or other facts to the District Probation Officer and the Chief Probation Officer.VII - Residence of Probationers
