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State of Odisha - Section

Section 117 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

117.

No sub-division plan shall be approved unless;
(i)the road/roads provided therein are connected to an existing public road;
(ii)spaces for different categories of community facilities shall also be provided in a sub-division plan depending upon the size of the area and the population as per the details given in Schedule-4.