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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(ii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(ii)spaces for different categories of community facilities shall also be provided in a sub-division plan depending upon the size of the area and the population as per the details given in Schedule-4.