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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(7)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)the work was executed and the building was completed as per the approved plan as stated in these rules along with the norms prescribed for issuing the completion certificate;