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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1) in Kerala Survey and Boundaries Rules, 1964

(1)The maintainable survey mark shall be the following.
(a)All theodolite stations ;
(b)Survey marks at the junction of survey fields, end of ;G' lines , or base lines and in the case of Government land bends also on subdivision boundaries. (G.O (P) 1568/75/RD ., dated 24th November 1975).